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    Title Date View / Download
    regarding direction to Magistrates on receipt of FIR & Final Reports 18/12/2014
    Accessible Version : View(72 KB)
    regarding constitution of District Court Computer Committee & Nodal Officers 09/09/2015
    Accessible Version : View(811 KB)
    regarding Transfer Policy of Judicial Officers in the State of Nagaland 22/09/2016
    Accessible Version : View(85 KB)
    regarding constitution of Vigilance Cell in District Courts of Nagaland 31/05/2017
    Accessible Version : View(536 KB)
    regarding granting of Leave and LTC in respect of Judicial Officers 08/08/2017
    Accessible Version : View(61 KB)
    regarding direction to District & Sessions Judges to strictly examine & scrutinize Bail Petitions 04/05/2018
    Accessible Version : View(61 KB)
    regarding font size and use of A4 size paper for all Judgments & Orders 26/04/2021
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    regarding practice directions to Magistrates while dealing with cases under Section 138 of NI Act, 1881 02/08/2021
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    regarding constitution of Special Courts under Section 36 of NDPS Act, 1985
    Accessible Version : View(1 MB)
    designating Special Courts under the SC & ST (Prevention of Atrocities Act, 1989 27/08/2014
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    designating District & Sessions Judge, Dimapur as Special Court for trial of offences under PMLA, 2002
    Accessible Version : View(595 KB)
    designating Court of District & Sessions Judge, Dimapur as Special Court under PMLA, 2002 05/02/2016
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    designating the Court of District & Sessions Judge Kohima as Special Court for Commercial Disputes 30/11/2015
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    regarding designation of Special Court under Section 435 of Companies Act, 2013 28/09/2018
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    regarding designation of Special Courts under Section 20B of Specific Relief Act, 1963 22/01/2019
    Accessible Version : View(924 KB)
    designating Human Right Courts under the Protection of Human Rights Act, 1993 04/03/2020
    Accessible Version : View(446 KB)
    designating Court of CJM Dimapur as Special Railway Magistrate for Nagaland 24/07/2018
    Accessible Version : View(487 KB)
    designating Court of District & Sessions Judge, Dimapur as Special Court for NIA Act cases
    Accessible Version : View(860 KB)
    designating Addl. District & Sessions Judge, Dimapur as Special Judge under Protection of Child Rights Act, 2005 27/01/2014
    Accessible Version : View(476 KB)
    designating Special Courts for trial of offences under the POCSO Act, 2012 14/06/2013
    Accessible Version : View(546 KB)